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State of Rajasthan - Section

Section 13 in The Rajasthan Urban Improvement Trust (Use of Vehicles) Rules, 1967

13. Handing over on vacation of office.

- In the event of the Controlling Officer vacating the office, the vehicles shall be handed over to his successor with complete equipment and full component spare parts, spare wheels, tyres and tools. The list of the articles handed over shall be prepared and signed by the relieved and relieving officer.