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[Cites 9, Cited by 0]

Madras High Court

Mohan vs State By: Inspector Of Police on 23 December, 2016

Author: R.Mahadevan

Bench: R.Mahadevan

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 23.12.2016
CORAM

THE HONOURABLE MR.JUSTICE R.MAHADEVAN

Crl.O.P.No.27399 of 2016

1.Mohan
2.Rajasekar
3.Chandru			               				[ Petitioners ]

          Vs
State by: Inspector of Police,
E-2, Thirukazhukundram Police Station,
Kancheepuram District.
(Crime No.44/2014).	 					[Respondent]

	Petition filed under Section 482 of the Criminal Procedure Code, to direct the learned District Judge, Chengleput, Kancheepuram District to consider the petitioners' bail application in Crime No.44 of 2014 pending on the file of the respondent police on the same day on their surrender. 

		For Petitioners      : Mr.M.Arun

		For Respondent	 : Mr.C.Emalias,
					   Additional Public Prosecutor 
O R D E R

The petitioners, who apprehend arrest for the offences punishable under Sections 147, 148, 294(b), 448, 307, 506(ii) and 149 IPC connected with Section 3(1) of TNPPDL Act and Section 3(1)(x) of the SC/ST (POA) Act, 1989 in Crime No.44 of 2014 on the file of the respondent Police, have filed this petition seeking a direction to the learned District Judge, Chengleput, Kancheepuram District, to consider to consider the petitioners' bail application on the same day on merits.

2.Mr.C.Emalias, learned Additional Public Prosecutor, takes notice for the respondent.

3.Heard both sides.

4.Considering the facts and circumstances of the case, the learned District Judge, Chengleput, Kancheepuram District is directed to accept the surrender of the petitioners and consider their bail application on the very same day purely on the basis of merits and to pass suitable orders, in the event of the petitioners surrendering before the said court within 15 days from today and filing of petition seeking bail.

5.This petition is ordered accordingly.

Index		: Yes/No					           23.12.2016
Internet	: Yes/No
                  
KM 



To

1.The Inspector of Police,
   E-2, Thirukazhukundram Police Station,
   Kancheepuram District.	

2.The District Judge, Chengleput, 
   Kancheepuram District. 

3.The Public Prosecutor,
   Madras High Court,
   Chennai-600 104.


































R.MAHADEVAN, J.

KM 
















Crl.O.P.No.27399 of 2016


















23.12.2016