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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(2) in The Assam Frontier (Administration of Justice) Regulation, 1945

(2)Such fine if imposed by the village authority shall not exceed Rs. 50/- and if imposed by the Deputy Commissioner or an Assistant Commissioner shall not exceed Rs. 200/-.