Delhi High Court - Orders
Ntpc Ltd vs Driplex Water Engineering Pvt. Ltd on 5 September, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~21&22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
21
+ O.M.P. (COMM) 19/2021 & I.A. Nos.664/2021, 667/2021,
10293/2021 and 10294/2021
NTPC LTD ..... Petitioner
Through: Mr. Sanjay Jain, Senior
Advocate with Mr. R.K. Joshi, Mr. Ojusya
Joshi and Mr. Yuvraj, Advocates
versus
DRIPLEX WATER ENGINEERING PVT. LTD
..... Respondent
Through: Mr. Vikram Nandrajog,
Advocate
22
+ OMP (ENF.) (COMM.) 99/2021 & EX.APPL.(OS) 670/2021
EX.APPL.(OS) 874/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE
LIMITED ..... Decree Holder
Through: Mr. Vikram Nandrajog,
Advocate
versus
NTPC LIMITED ..... Judgement Debtor
Through: Mr. Sanjay Jain, Senior
Advocate with Mr. R.K. Joshi, Mr. Ojusya
Joshi and Mr. Yuvraj, Advocates
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 05.09.2023 List for hearing on 05.02.2024.
Interim order to continue, till the next date of hearing.
JYOTI SINGH, J SEPTEMBER 05, 2023/kks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:45:32