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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Haryana - Subsection

Section 70(1)(b) in Haryana Panchayati Raj Election Rules, 1994

(b)send, [from the place specified in clause (e) of rule 24] [Substituted by Legislative Supplement Part III dated 4.11.1994.] the result sheet for the offices of members of Panchayat Samiti and Zila Parishad to the concerned Returning Officer for Panchayat Samiti at block level and to the Deputy Commissioner respectively ;