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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(2)(d) in Jammu and Kashmir Khadi and Village Industries Board Act, 1965

(d)to conduct training centers and to train people thereat with a view to equipping them with the necessary knowledge for starting or carrying on Khadi and Village industries ;