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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(3)(b) in The Assam Finance Service Rules, 1963

(b)A member belonging to the cadres Divisional Accountants and Auditors does not cross the age of 50 years on the first January of the year in which the departmental examination under Rule 7(2) is held, and is a graduate of a university and has rendered at least 5 years of service in his cadre.