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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Sikkim - Subsection

Section 1(2) in The Sikkim Lotteries (Prohibition on Running of and Sale of Single Digit and Private Lottery Tickets) Act, 1993

(2)It shall be deemed to have come into force on the 1st day of August, 1993.