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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(ii) in Andhra Pradesh Rules for Construction and Regulation of Multiplex Complexes, 2007

(ii)These Rules shall come into force from the date of publication in the Andhra Pradesh Gazette. All existing rules, regulations, bylaws, orders that are in conflict or inconsistent with these Rules shall stand modified to the extent of the provisions of these rules.