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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(d) in The Assam Muslim Marriages And Divorces Registration Act, 1935

(d)for regulating the payment by the Muslim Registrars of the cost of the seals, forms of registers, stationery and any other articles which may be supplied to them by [the Provincial Government]3;