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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Mizoram - Subsection

Section 10(2)(b) in Mizoram Cooperative Societies Act, 2006

(b)that the proposed co-operative fulfils the basic criterion of economic viability, promotion of economic and social interest as well as to serve the overall interest of its members;