Madhya Pradesh High Court
Bhikam Chand (D) Th.Lrs.Smt. Kamla Jain vs Tara Chand (D) Th.Ng.Smt. Gulab Bai on 8 January, 2015
mct Second Appeal No. 1161/2006 08--01--2015 Shri Pranay Gupta, learned counsel appearing for the appellants prays for and is permitted to withdraw the appeaL The appeal filed by the appellants accordingly stands disposed of as withdrawn. (R.S.Jha) Judge