Section 35(1) in The Punjab Agricultural University Act, 1961
(1)The University shall have a general fund to which shall be credited -(a)[ income from fees, endowments and grants and from properties of the University including hostels, experimental stations and farms] [Substituted by Punjab Act 12 of 1965, section 15.];(b)contributions and grants which may be made by the Government on such conditions which it may impose;(c)other contributions, grants and benefactions.
