Bombay High Court
Sikkim Ferro Alloys Ltd vs Reserve Bank Of India on 19 December, 2023
Author: N.R. Borkar
Bench: Prakash D. Naik, N.R. Borkar
75-WPL-10522-2023.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 10522 OF 2023
Sikkim Ferro Alloys Ltd. ... Petitioner
Versus
Reserve Bank of India and others ... Respondents
.........
Mr. Girish Godbole alongwith Mr. Devashish Godbole, Mr. Prasad
Nagargoje and Mr. Ryan Peter for the Petitioner.
Mr. Shekhar V. Mane instructed by Mr. Shreeram Shirsat for Respondent-
UOI.
Mr. Sagar A. Chaturvedi instructed by S.N.M. Legal for Respondent No.2.
Mr. Y.Y. Dabake, APP for the Respondent/State.
.........
CORAM : PRAKASH D. NAIK &
N.R. BORKAR, JJ.
DATED : 19th DECEMBER 2023 P.C. :- . Learned Advocate Mr. Shekhar Mane submits that Learned
ASG appearing for Respondent-UOI is in difficulty.
2. Stand over to 5th January 2024.
( N.R. BORKAR, J. ) ( PRAKASH D. NAIK, J. ) Kanchan P Dhuri 1 / 1 ::: Uploaded on - 20/12/2023 ::: Downloaded on - 21/12/2023 05:41:32 :::