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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(6)(ii) in The Jammu and Kashmir Passengers Taxation Act, 1963

(ii)The of [Assessing authority] [Substituted by Act No. XIX of 1981, Section 22.] shall thereupon after due enquiry transfer the certificate in the name of the person legally entitled to it.