Punjab-Haryana High Court
State Of Punjab vs Karnail Kaur --Respondent on 15 December, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 1704 of 1991
Date of Decision:15.12.2008
State of Punjab --Appellant
vs.
Karnail Kaur --Respondent.
CORAM:- HON'BLE MR. JUSTICE RAKESH KUMAR JAIN
Preseent: Mr.N.S.Pawar,Addl.A.G.Punjab,for the appellant
None for the respondent
RAKESH KUMAR JAIN J. (Oral)
For orders, see RFA No.1701 of 1991 (O&M) of even date.
December 15,2008 (Rakesh Kumar Jain) RR Judge