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Punjab-Haryana High Court

State Of Punjab vs Karnail Kaur --Respondent on 15 December, 2008

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH



                                  RFA No. 1704 of 1991
                                  Date of Decision:15.12.2008



State of Punjab                        --Appellant


            vs.

Karnail Kaur                           --Respondent.



CORAM:- HON'BLE MR. JUSTICE RAKESH KUMAR JAIN



Preseent:   Mr.N.S.Pawar,Addl.A.G.Punjab,for the appellant

            None for the respondent


RAKESH KUMAR JAIN J. (Oral)

For orders, see RFA No.1701 of 1991 (O&M) of even date.




December 15,2008                       (Rakesh Kumar Jain)
RR                                               Judge