Section 6(4)(b) in The Registration Of Foreigners Rules, 1992

[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4)(b) in The Registration Of Foreigners Rules, 1992

(b)of the Indian citizen to furnish all such information in his possession relating to the foreigner as may be demanded for any of the purposes of the Act or of these rules by any Registration Officer, Magistrate or Police Officer not below the rank of Head Constable.

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Union of India - Subsection

Section 6(4)(b) in The Registration Of Foreigners Rules, 1992