Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62A(3)] [Section 62A] [Entire Act]

Bengal Presidency - Subsection

Section 62A(3)(i) in The Calcutta Police Act, 1866

(i)may be of a nature to outrage morality or decency, or