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Karnataka High Court

K M Shivanna S/O Late K S Mallappa vs The State Of Karnataka on 31 May, 2012

Author: B.S.Patil

Bench: B.S.Patil

'%?%f? 33 E35i">f2€C%i2 EEKE mg. EEGH CQEERE' :3? £<;5aRE'§A"FAE{;%. gigs BAE\EG§L€}RE mrygp 331$ ':55 3131' ms; 9}? zarmyi 23:2 Q BEFGRE V I THE HGNBLE MR.JUsTIcg B.s.p.;§:'%::_§f , .

W.P.No.13135/201.12; iazmcé) BETWEEN :

Sr': K.M.ShiVam'1a, S/<5 Eats: K.S.MalIappa§ Aged about 85 yearg, '_ R/at Rayara Kappaiu 'iffiiags, Kfieizsakoie Hebh, _ ' A1u3"Tah:k, V ' ' .4 ' Hassan Disirict V . PETITIONER (BY Sri s.v.m1€g'adi:g''A;d§.''ro»:4 * .' Sri R.S.Anga.di_ 8:; .S :i 'i$a_sVavafaj_;é1' I--i:'i1V,V Vfarivs,} AND:
E, Thé Sia'{€'-<:;f E§a:'ri;:.%:au};a; V R£i'p..§3§" Eta S'<:f:1*l€ia/:32, ' _ Qspji !a§'ff;§»Q§é?§i§0:L ' V 'I ..... .. V , Bsgngaisrs/SE-...V " 'T§_'E*:é:_ %;§:':e:>é:.::;: ::>§':'%g:icu%%:.;ra.§ Pméuce }'v£:g:'L,é§e%;i::gf '€;:;'a:i":§:1§t':€€3 _ E'\E:3;"€;'--s, 2???? }%:::;}'b%:a~:;3;:: Read: Ba:1gaZs:::';'=:~$Ea " Secreiazgz F%gL:*i--<i::Ei::§aE ?§<2§:3s:%: Efiarkeéing Seniméiiea iéaaaafi. RE$?9I%EEEE§'E'§ "=:;;E§ gs; Eififenkaiesfi Bfiééazi, gas is: R} 5: 2; " " Sri Ma§i:£a3*3'2ma $,§a§are§§y., Aéia. is: R3; EVE) §3i3:'3;'3§12 '§'E:i3 wrié Qeééijczzz is {fig} Ejfififif Ariiaieg 225 & 22'? 9? the Carzgtituiiarz G? Enéia, pragring ':9 quagh '£116 f1C}U:C€. d;E3'§€€i %_3.E;2GE2 igsued by {he regponfieni; EETOES 32$ iifegai u§tvr3;'-gigteg, izide A;1::€}r:.:1r€~§ ané sic. ' This petiiian Camirig" on far prfiiizrxinarjg h€a§§ng%Bf 'gss;%:;

this day, 31$ {Lauri mad€ {has feiiawing;

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2. In {his g:zé*fiT:§:"5io1jzf:3;f-- éhéiienging the notiées datéci by rézspendent N'0s3~ Secretary, Agr§e:1:'i:'u3ta1'Pr::;s:ii:«:7_¢ M'a:r1<;eti::g Commiijtes, Hassam, viéés Aénnaxgzseé-AB: , '*:f§:s§§$--§é§i%.?<3Ey, ._'§'}2eEfaiEVi_:€:' sf §€?:iiit3§1sE1' was afisézed SE36 §\§e,€»~i .:;§,'::3;a:§'::--€1 *2:"a:'a:é, Eassam, Skis: 3:25 éfiaéh <35 21% aiizgties

- Evia§%é;>§8.,§5éi:§*:§,i>::§::° 323$ S%.}1CC€€é€§; :6 E325 83:36 aémég iziitih his ' ?>:@§h€§. .. '§°§"s;€ %0:aE fifiéfiféi sf ihfi s:;%:§ EfE"E€3,§%,éE'€S 63' X 5%'; "E336 A :5:-:2 hag §3€€E"2 gat fiizziésé '$5; 3:333 §€§§§fiC%:FE§Ef" aizé, 3:315 éreéhszg '--»§'§§§é '§€a:*§::g §"<§<_:.€~f£ ES siaiezi is Efiavs came ':9 {E26 $%:ar€ Q? €323 "e;seié§:£a::ez*. Fsiéiigagy has {}§}'£&§§2ECE §§{Z'£3f':f'ES€ éfam Q25: §;s:§is:,a::i 53 ,1, §X§€€iE§,iif€ Esigéfiaécir aéiacizszé Ea: §*€§§§2s3::{E€:r:i.¢ ':%Ea;,;;~;a??vE{i pfs? EEJE3' E3iS5f:2f}}2 CLO A:m€Xu§°€~~E'~' azzfj hag 8i&§§',€§j yuééing zap CG}'1$§E"L};CU{;*i'1 in 'figs site. EE £5 reievarsfii {:3 natice hers {hat 9:: 3;: riariée: GccaS§@n;'~.afi5gf£ng 833,1; the peiiiiansr am} his father had censimcéion in the prc;pr5:*ty withirg the 5iiiiIc.:'_'v;3é:*m'i:1:€:i preseedings had; béen iniuateed and the sgiie.-[wag <}rdieré'd:"=%__0 fsrfsiied to ihe ALQMC. This wa$':<:h.,:_1iie:1ge_d:V' by ii:;:§%p.¢ii:§§n_:::' ffling ':zV.P,N<x4393?X 2918 and stggid "¥..Vr§VVf:L_:V:pe§vviV%:i0n was ailowed an 9832,2911. }1 siz:::3_fi€<:i to: :;:espGnde::t N9§3~§gPMC ta Qansider ihs. petitisner for sancfian of p1a:_f:§__: alse directed to complete the df one year from the dafié ef vthe C3186 cf {ha geéiitionszr ting': iheréafiarg 32612.38! -.S'i3,fi»::§§";:Léi%§ing 22;} cezzsiruatién, . .49 cage @f i§;eV:_§_$;§3:1d$§:i is éihaé wiéheut Qbtaifimg duéy Vagygsvgci _5§;Z:a,::._vV'§':;:'efji:27?;:er:&:* has séagtfid pzziiizig up améatrufiiisn by *;E§é'ga§§}%';§::3;é:{::g up cfiéaz" yerééag. F§1€£"€f9§"'§§ :°€S§{::2&§fi'é {$9.3 xfiézg €:--e1>::éé§aér:e:% is iSS'é};€ naiiicé 93 per' ,é::::€:Xuz€~J is gap ;;:3§*%i:i::*L2cii£>1'f: 932$ 212$ ghaaxz QQJESS vahy E736 {::3::.5i:*:;c§:é@::

._':;;:":?a.::?;§%:€§r%ze§§}r 3312? up s%wuE§; :23? '$5 ésmaiigézsé, éiazzexzzzs-B ~._f:€;%:%j::§. is égsueé aiisging 3:3: ézgzésizzg Gbiszézizaé §i€:€E'}$€ 53 2; iraégr w."
26:: 5:33-} 9;": iirads in {E36 :%?Ei§€Iji Eiard, §€§§i::§e:m::=z* ezsgagsfi EV? E3 §3§§2§3.?:
iii tbs 'érasiigg activi§:.z age: ma: ihe Eécéngé was Gbtaéned Qgjziy {Gr iifze purpgss sf geitirig ihe siie aiiatied. D: :3 alga ArmeXu§e~§ metige ihai ihfi gefitionei' had fa:§e§;§*:..*:§ ~ market fess. Psiitiener has gubmiétsdfifsis §;=:;':':y:::.e neticss.
56 it is reirsvant fig notice here 'i3:[31;t,the géiifiaziéar Hindefid abtainsfi the sanctian ;31a§:.._and«»~;~'5i" up«'€:k§:*:st:{1<:ti0:: in She praperiy 1:1 quesiion. §_E%::'VV%:'.VE;'l:;.3:V'>>S':%¥.,I1C{.i€jI,1€Ci plane, {here is na$hing__i£:--LsE:Qw twas permified $0 put up {E is for this reason Ceunsei %«éG};.VV.s'3t§Qng Qbgeciion for éhe §€:iiian:e;§ r..¢:g " justifying ihs aciiefi énitiaisé by :'$é:§..pé;3§é:':.'{ $3. Eiizirésfig ":E:% aeiééée Q? arguménis. {$322356} far 'Sis p2é;t"§;.1f,§§}--I."TiV€;£'_;§;.i§;S" éiisé. 3:: ugééftaéiifig gévaz '$32' {he §e's£':,i0n€§ ' $iai§2::§f_4f§:a%Lj.§7s.<:9§;?§§:§é Cisss Ease cfifiar gayfien ané xvii: 1':C:§ sgiiiize .«..:E:ff s&::1T{;, _ 3~§r§v§C§€zi hes is penniééaé :3 gig? up fzmiher V' «..::%%;.%4::s%:_":,€{:_i§cz:: pa" '$36 $a§:£'éE_{;::,€:j gag': 333$ :*§sp<::':é&:3: ;€@.:§ éiészlsfig Sam rsgeréifig is dezzwéiah £26 sarzgiyzzséiaa 32,1: zap E E7??? E313%§,?'2€}§2 iii in See Eighi 9? E3516 unésriaéiifig givszza, fieunsgi {er respenfiem: NQ8 submits that ii' {ha pfiiiiififlfi? guis zgitsfz-:;Ei;h€r censtruciiézz in aéaarfiazzce with the ganciéan pian, 3§;hé?é .

has 114:: impétdimsnt for the dispesa}. cf tif1§fx§sz1'iI: pr3:11Li:§{:_vvp:é:§ni§:i:1:g the gstitianer is put up Censtruction $tric_i3gii:1 a§:<::>i'e:iaf;?§{E.__x:vi:§3 éhé sancitien pian.

8. in ihe Eigh: Of the abagfé a:;.d"?;;§§%in'§'-»r§§ga;.r{:i« fact that éhe siis in questign $3 afi§%f¥:€M:'?_1 petitianer way back in tha yéaxj and big blather have app:*oa(:1j;é;§" in the gaasi: and this Cieuri pE?ti1:iG1'1€F :0 {jut up co:1s$;:z2<:§:§r:'-- -~ é;f':s ragparxdené 335.3 {<3 igesus SfiE'"iCfiQE': §13.§:;__4 3 'i.?:':é:.¢~;_i§:>r1$id€;"€d View fiéai Q36 §€{iii%:;fi€r .. shaf:i @§:'s;§£;§€§ iGV-pm 22:2 £'G1'}Sif'u£i§€%?{: K: a<:::{:>:§a::a:€ axdih zihe "V_33..:*:{:'€:ZQn }E2§§.T?§g.4 §'i7G'V§§€C§ in éarms cs? ihs uzzckrzakizzg given fa}? %;s:s§iaE§"_v»§0'%;,'iizeége age af figs $6333? gcgriéazz azaci' éaga -§é«3§$ ii} 339536 331% $a;"::§ gaééaéégrfi V' Eié; $0 fa}: aa $326 %;,:":%:$:' §@::g'i§::c%.is§ is Qgfifififfifiég ?€§;§§§(}I'}€E' 3332;}? met 33$ p:'<3v<3:rir£:€§ {mm §uE§i;§::g mg f;'®§E§ifE,§{3§1:Cs§E , as mag 5.5:; he s.dh€:*<%§ {Q §§;1€ gzmstiizéii gigs': ,.5i':3:::":$_xu:°e~£} gaiicfi igsusid E3 wiigiijg é.2::€aE§§§ £93" 33 ibis Csziwi 332:5 Si§§'€i3;§}' %» E'?

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pfififlitifié iha 's:"s§i;h€2* 9:?' ihs §€fi'§i{§E}€E"' is; gm': up ccar:st§"::s:£_§<:v:: as is Ciear {mm {E15 QI'£ii3!"S of Ehig C0121"? pmduced 3?: Am:€::<{§2«:7$'e:;A 82:53, E0. R€S§301f1d€f:'{ N93 ejannei new :3;-:5fytVé'1"1:i :}':ai-:ihT<§V@ef,§tiéhef. W38 not a trader and was not entitled 4f9r"a11i0tmé;:i; 0f i;h6=.4;i1"i;e~§'- If the peiiiiona' Ezas :10: paid; the Ii;:§.f"z:;€t: $6 ;3sVp62:f"'_ia{Vi»g v§u?:V£x?ii1 be V 0136:: is rasperzdsnf; No.3 :»:3.§ecm7:::"':h:$'saI:n¢5 bui Vihai shad} not €GiI'i€ E1: {he way 3:" iha pe":it§or;_{é:* §>'.,§':LQ[§£I1(g':_'1§iE}A '$G;§:$'iY12Cj{§Oi'}¢ in {he resziit, aryffii f3;3'§'j.ii:i<3>:_4I*1A.iS"éjiioewed. The impugned notices at &1:I}.V§X'i;_fiV'§f:§Swfi' &. \J' "_a:é"1i1ué;s]}ied, Thfi undertaking given by {he p_é%i1iLier:¢:{.is -*;2iéz$_éfi_o;1 rscard, He: is permittefi 'ca §':i?Z asp c0r:$=i§::1:::iQ::..i§:-.:é:':%::3___é§7':?;::€ S§3'iC'i§8?3 pian E3}; siasing fins ceiiar §?v3riia§; ' 6;? {E1635 é€v€Ea§m€1:i3§ ii i8 E'§€a'?€SS:2"w. €:«:f;e:3§ :%";'ém%i::3s: Em' s:©3:3£2:§E€§<>:W; ::>f a:*9§a:*§traC:i£:n %§; gE,'E';,§E§§i"é§§"53,§'€.,_}'€j§§?_§§§.EE€ {mm €;0éa§; is '&'}.«:> §a€}Zfian5§: