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State of Odisha - Section

Section 24 in Orissa Public Distribution System (Control) Order, 2008

24. Prohibition of Benami Dealership.

- No person who is not holding a license in his name shall operate a shop as a "proxy/benami" shop keeper or as a de-facto owner by using a license granted to another person, Self Help Group, Cooperative Society or Gram Panchayat.