Section 3A(1)(ii) in U.P. Flood Emergency Powers (Evacuation and Requisition) Act, 1951

[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

(ii)to remove wholly or in part any wall, embankment or any other object causing obstruction to the flow of such water in any direction;

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