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[Cites 0, Cited by 0] [Section 134] [Entire Act]

State of Uttar Pradesh - Subsection

Section 134(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)a loaded wheel-barrow placed directly on a platform of a hoist for raising or lowering of such wheel-barrows is so secured that such wheel-barrows cannot move and such platform is enclosed to prevent the fall of the contents kept in such wheel-barrows;