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[Cites 0, Cited by 0] [Section 59A(2)] [Section 59A] [Entire Act]

State of Chattisgarh - Subsection

Section 59A(2)(a) in The Chhattisgarh Co-operative Societies Rules, 1962

(a)The officers and other employees of the Tribunal shall be entitled to draw pay and allowances at par with the State Government employees holding equivalent posts.