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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(n) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010

(n)"paying guest accommodation." means a place of residence where a tourist stays on payment for boarding and lodging and such accommodation is recognized as such by the Department of Tourism, Government of Rajasthan or the Central Government;