Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 17 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992 17. The selection examination shall be conducted at the headquarters of each of the aforesaid five zones on the same date and at the same time.
