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Madhya Pradesh High Court

Abdul Hafeez Gop @ Gop Bhaijaan vs Municipal Council Itarsi on 9 October, 2023

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR DATED : 09.10.2023 Due to paucity of time, the following matters could not reach the Board. Hence, they are directed to be listed as under;-



                                   Matters listed at Serial No.               Date of next hearing
                           53, 55, 68                                              Next week
                           10 to 21, 25, 45, 54, 56 to 57, 60,                 After three weeks

61, 63 to 67, 69 to 74, 77 to 81, 86, 89 to 100, 108 to 113, 116, 119, 120, 122 to 127, 129 to 135, 137, 138 to 140 Interim relief, if any, to continue till the next date of hearing. Copy of this order be kept in the record of all these matters.

(SANJAY DWIVEDI) JUDGE tarun Signature Not Verified Signed by: TARUN KUMAR SALUNKE Signing time: 10/10/2023 10:19:57 AM