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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(1)(b) in The U.P. Regulation Of Money-Lending Act, 1976

(b)maintain such accounts, forms and registers as may be prescribed and furnish to Registrar such periodical returns as may be prescribed;