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Supreme Court - Daily Orders

Ashalatha Ganesh Shetty vs Ganesh Gopal Shetty on 15 March, 2023

Author: Sanjay Kumar

Bench: Sanjay Kumar

     ITEM NO.1759                                   COURT NO.6                       SECTION XVI-A

                                    S U P R E M E C O U R T O F             I N D I A
                                            RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil) No(s).1018/2022

     ASHALATHA GANESH SHETTY                                                     Petitioner(s)

                                                         VERSUS

     GANESH GOPAL SHETTY                                                         Respondent(s)

     Date : 15-03-2023 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE SANJAY KUMAR
                                                 [IN CHAMBER]

     For Petitioner(s)                     Ms. Pradnya Bheke, Adv.
                                           Mr. Nitin Lonkar, Adv.
                                           Ms. Sonali Suryawanshi, Adv.
                                           Mr. Shankey Agrawal, AOR

     For Respondent(s)

                               UPON hearing the counsel, the Court made the following
                                                  O R D E R

Ms. Pradnya Bheke, learned counsel, appearing for the petitioner, seeks some more time to file a spare copy for effecting service of notice upon the sole respondent.

Needful shall be done without fail by the next date of hearing.

List after four weeks.

(ARJUN BISHT) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by ARJUN BISHT Date: 2023.03.16 16:53:04 IST Reason: