Supreme Court - Daily Orders
Ashalatha Ganesh Shetty vs Ganesh Gopal Shetty on 15 March, 2023
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.1759 COURT NO.6 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).1018/2022
ASHALATHA GANESH SHETTY Petitioner(s)
VERSUS
GANESH GOPAL SHETTY Respondent(s)
Date : 15-03-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KUMAR
[IN CHAMBER]
For Petitioner(s) Ms. Pradnya Bheke, Adv.
Mr. Nitin Lonkar, Adv.
Ms. Sonali Suryawanshi, Adv.
Mr. Shankey Agrawal, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Ms. Pradnya Bheke, learned counsel, appearing for the petitioner, seeks some more time to file a spare copy for effecting service of notice upon the sole respondent.
Needful shall be done without fail by the next date of hearing.
List after four weeks.
(ARJUN BISHT) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by ARJUN BISHT Date: 2023.03.16 16:53:04 IST Reason: