Bombay High Court
Paras Nagar Co. Op. Hsg. Soc. Ltd vs Aishwarya Avant Builders Llp And 3 Ors on 2 March, 2020
Bench: K.K. Tated, Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEALS NO. 66 OF 2020
In
SUITS LODGING NO . 1308 OF 2019
Paras Nagar Co. Op. Hsg. Soc. Ltd. ....Petitioner
V/S
Aishwarya Avant Builders Llp And 3 Ors ....Respondent
CORAM : K.K. TATED &
SARANG VIJAYKUMAR KOTWAL, JJ
DATE : 2nd March, 2020
P.C. :
Due to paucity of time the matter is adjourned to 30/03/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 02/03/2020 ::: Downloaded on - 03/03/2020 05:53:13 :::