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Bombay High Court

Rupesh Ravindrababu Ahire vs Shri D.P. Jagtap, Vice Chairman ... on 4 December, 2018

Bench: A.S. Oka, Sandeep Kashinath Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                CONT. PETITION NO. 342 OF 2017

 Rupesh Ravindrababu Ahire                                 ....Petitioner
              V/S
 Shri D.p. Jagtap, Vice Chairman Scheduled              ....Respondent

Tribe Certificate Scrutiny Committee, Nashik Div. And Ors CORAM : A.S. OKA & SANDEEP KASHINATH SHINDE, JJ DATE : 4th December, 2018 P.C. :

On account of paucity of time, matter stands adjourned to 28/01/2019. If any ad-interim relief or interim relief is operative till today, the same will be continue to operate till the next date. If ad-interim or interim relief is not granted for a limited period, the said order will remain unaffected.
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