Bombay High Court
Rupesh Ravindrababu Ahire vs Shri D.P. Jagtap, Vice Chairman ... on 4 December, 2018
Bench: A.S. Oka, Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CONT. PETITION NO. 342 OF 2017
Rupesh Ravindrababu Ahire ....Petitioner
V/S
Shri D.p. Jagtap, Vice Chairman Scheduled ....Respondent
Tribe Certificate Scrutiny Committee, Nashik Div. And Ors CORAM : A.S. OKA & SANDEEP KASHINATH SHINDE, JJ DATE : 4th December, 2018 P.C. :
On account of paucity of time, matter stands adjourned to 28/01/2019. If any ad-interim relief or interim relief is operative till today, the same will be continue to operate till the next date. If ad-interim or interim relief is not granted for a limited period, the said order will remain unaffected.
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