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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(9) in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011

(9)Where the Controller is of opinion that it is necessary so to do, he may, by an order in writing authorize any Legal Metrology Officer to adjust any weight or measure in any area within the local limits of his jurisdiction.