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State of West Bengal - Section

Section 147 in West Bengal Co-operative Societies Rules, 2011

147. Mode of communication by members to a Housing Co-operative Society in certain matters.

— (1) When a member intends to vacate the possession of the plot, house or apartment he shall communicate such intention to the board in writing explaining the reasons thereof and intimating the period by which he intends to vacate.
(2)Whenever a member intends to make any addition or alternation or repair of any house or apartment in his possession, he shall communicate such intention to the board in writing explaining the purpose of such addition or alternation or repair proposed and furnishing such information as may be necessary.