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[Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act]

State of Tamilnadu - Subsection

Section 180(2)(dd) in The Tamil Nadu Co-Operative Societies Act, 1983

(dd)provide for the investigation of claims and objections that may be preferred against any attachment effected by the Registrar or any person empowered by him;