Patna High Court - Orders
Md.Sadique Akhtar Ansari & Ors vs The State Of Bihar & Anr on 22 July, 2008
IN THE HIGH COURT OF JUDICATURE AT PATNA
Cr.Misc. No.51760 of 2007
MD.SADIQUE AKHTAR ANSARI & ORS
Versus
THE STATE OF BIHAR & ANR
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7. 22.07.2008. Both the parties are present along with their respective lawyer.
Heard both sides.
In the facts and circumstances, the provisional bail so granted to the petitioner no. 1 who is the husband of the victim lady is hereby cancelled.
So far as the case of petitioners no. 2 and 3 who are father- in-law and mother-in-law of the victim lady is concerned, provisional bail so granted to them is hereby confirmed.
kanchan (Ghanshyam Prasad, J.)