Section 25 in Paradip Port Harbour Craft Rules 1967
25. Prohibition of Employment of convicted Tindal etc
- If the tindal or any member of the crew of a licensed harbour craft is convicted for a breach of any of the provisions of these rules, the owner of the harbour craft shall; on being required so to do by the Deputy Conservator; dismiss such tindal or member of the crew from his employment.
