Bombay High Court
Mangesh Dhondhiram Paradhi And Ors vs The Grampanchayat Office Indiranagar ... on 20 November, 2019
Author: Anuja Prabhudessai
Bench: A.A. Sayed, Anuja Prabhudessai
Megha 905_wpst_26787_2019.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (STAMP) NO.26787 OF 2019
Mangesh Dhondiram Paradhi and
Ors. ...Petitioners
Versus
The Grampanchayat Ofce and
Ors. ...Respondents
.....
Mr. Rameshwar Gite for the Petitioners.
Mr. R.P. Kadam, AGP for the Respondent Nos.4 to 10.
CORAM : A.A. SAYED AND
SMT. ANUJA PRABHUDESSAI, JJ.
DATED: 20th NOVEMBER, 2019.
P.C.:-
1. The grievance of the Petitioner is that being project affected persons, they are entiteed to empeoyment and the same is denied. It is pointed out to us by the eearned AGP that the cause of action is deniae of empeoyment.
2. Registry to verify and peace the matter before the appropriate Bench. If the matter pertains to this Bench, eist on 25/11/2019.
(ANUJA PRABHUDESSAI, J.) (A.A. SAYED, J.) Digitally signed by Megha Megha Parab Date:
Parab 2019.11.22 13:03:49 +0530 Megha 1/1