Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Mangesh Dhondhiram Paradhi And Ors vs The Grampanchayat Office Indiranagar ... on 20 November, 2019

Author: Anuja Prabhudessai

Bench: A.A. Sayed, Anuja Prabhudessai

               Megha                                   905_wpst_26787_2019.odt

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CIVIL APPELLATE JURISDICTION

                 WRIT PETITION (STAMP) NO.26787 OF 2019

Mangesh Dhondiram Paradhi and
Ors.                                        ...Petitioners
              Versus
The Grampanchayat Ofce and
Ors.                                      ...Respondents
                               .....
Mr. Rameshwar Gite for the Petitioners.
Mr. R.P. Kadam, AGP for the Respondent Nos.4 to 10.


                           CORAM : A.A. SAYED AND
                                   SMT. ANUJA PRABHUDESSAI, JJ.

DATED: 20th NOVEMBER, 2019.

P.C.:-

1. The grievance of the Petitioner is that being project affected persons, they are entiteed to empeoyment and the same is denied. It is pointed out to us by the eearned AGP that the cause of action is deniae of empeoyment.
2. Registry to verify and peace the matter before the appropriate Bench. If the matter pertains to this Bench, eist on 25/11/2019.

(ANUJA PRABHUDESSAI, J.) (A.A. SAYED, J.) Digitally signed by Megha Megha Parab Date:

Parab 2019.11.22 13:03:49 +0530 Megha 1/1