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Delhi High Court - Orders

Walhalla Alcobev Private Limited vs Principal Commissioner Of Trade And ... on 30 May, 2024

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                    $~49
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    W.P.(C) 8262/2024 & CM APPL. 33989/2024
                                         WALHALLA ALCOBEV PRIVATE LIMITED ..... Petitioner
                                                          Through: Mr. Rajesh Mahna, Advocate

                                                                                      versus

                                                PRINCIPAL COMMISSIONER OF TRADE AND TAXES
                                                & ANR.                                 ..... Respondents
                                                             Through: Mr. Avishkar Singhvi, ASC with Mr.
                                                                      Vivek Kr. Singh, Mr. Naved Ahmed
                                                                      & Mr. Shubham Kumar, Advocates

                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                             ORDER

% 30.05.2024 Hon'ble Division Bench has not assembled today. List on 11.07.2024.

BY ORDER (COURT MASTER) MAY 30, 2024/vp This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/05/2024 at 02:02:52