Delhi High Court - Orders
Walhalla Alcobev Private Limited vs Principal Commissioner Of Trade And ... on 30 May, 2024
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8262/2024 & CM APPL. 33989/2024
WALHALLA ALCOBEV PRIVATE LIMITED ..... Petitioner
Through: Mr. Rajesh Mahna, Advocate
versus
PRINCIPAL COMMISSIONER OF TRADE AND TAXES
& ANR. ..... Respondents
Through: Mr. Avishkar Singhvi, ASC with Mr.
Vivek Kr. Singh, Mr. Naved Ahmed
& Mr. Shubham Kumar, Advocates
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 30.05.2024 Hon'ble Division Bench has not assembled today. List on 11.07.2024.
BY ORDER (COURT MASTER) MAY 30, 2024/vp This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/05/2024 at 02:02:52