Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 189(1)] [Section 189] [Entire Act] State of Tamilnadu - Subsection Section 189(1)(d) in Tamil Nadu Panchayats Act, 1994 (d)all interests, profits and other moneys accruing by gift, grants, assignments or transfer from private individuals or institutions;