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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Madhya Pradesh - Subsection

Section 40(1)(c) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(c)providing for all other matters solely concerning such authority, or other body or the committees appointed by them and not provided for by this Act, the Statutes or the Ordinances.