Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 21 in The Goa, Daman and Diu School Education Act, 1984 21. Section 20 not to apply to unaided minority schools. - Nothing contained in section 20 shall apply to an unaided minority school.
