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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Kerala - Subsection

Section 90(1) in Kerala Cooperative Societies Act, 1969

(1)Every co-operative society in the State shall, within a period of six months from the commencement of this Act, or within a period of six months from the date of its registration, whichever period expires later, get itself affiliated to the State Co-operative Union.