Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147] [Entire Act] NCT Delhi - Subsection Section 147(4) in The New Delhi Municipal Council Act, 1994 (4)The Council shall secure that the water in any water works belonging to the Council from which the water is supplied for domestic purpose is wholesome.
