Section 2(5)(b) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

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Union of India - Subsection

Section 2(5)(b) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(b)ports or terminals of State Parties to the Convention where-

(i)the voyage is entirely within a special area;

(ii)the voyage is entirely within other limits designated by the Organisation.