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State of Bihar - Section

Section 18 in Incentives to Industries in Bihar, 1986

18. Special facilities to 100 per cent Export Oriented Units.

- Units established in the State of Bihar which fall within the definition of 100 per cent export-oriented units as laid down by the Central Government are eligible for various incentives announced by the Central Government.These units will have the facility of sanction and disbursement of assistance on a priority basis. Power connection and land will also be made available to them on a priority basis.