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Punjab-Haryana High Court

Sat Bhushan vs Pswc & Ors on 15 March, 2023

Author: Pankaj Jain

Bench: Pankaj Jain

                                                                  Neutral Citation No:=




213
        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH


                                                 CWP-27262-2017
                                                 Date of decision : 15.03.2023

SAT BHUSHAN                                                         ....Petitioner

                                        Versus

PSWC & ORS                                                       ...Respondents

CORAM: HON'BLE MR. JUSTICE PANKAJ JAIN

Present :   Mr. J.P. Rana, Advocate for the petitioner.

            Mr. Laxman Choudhary, Advocate for
            Mr. S.S. Bedi, Advocate for the respondents.

PANKAJ JAIN, J. (ORAL)

Counsel for the parties are ad idem that owing to unfortunate demise of the petitioner the chargesheet issued against him stands dropped and thus the present writ petition has been rendered infructuous.

Ordered accordingly.





March 15, 2023                                        (PANKAJ JAIN)
Dpr                                                      JUDGE
            Whether speaking/reasoned            :    Yes/No
            Whether reportable                   :    Yes/No




                                                                  Neutral Citation No:=

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