Punjab-Haryana High Court
Sat Bhushan vs Pswc & Ors on 15 March, 2023
Author: Pankaj Jain
Bench: Pankaj Jain
Neutral Citation No:=
213
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-27262-2017
Date of decision : 15.03.2023
SAT BHUSHAN ....Petitioner
Versus
PSWC & ORS ...Respondents
CORAM: HON'BLE MR. JUSTICE PANKAJ JAIN
Present : Mr. J.P. Rana, Advocate for the petitioner.
Mr. Laxman Choudhary, Advocate for
Mr. S.S. Bedi, Advocate for the respondents.
PANKAJ JAIN, J. (ORAL)
Counsel for the parties are ad idem that owing to unfortunate demise of the petitioner the chargesheet issued against him stands dropped and thus the present writ petition has been rendered infructuous.
Ordered accordingly.
March 15, 2023 (PANKAJ JAIN)
Dpr JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
Neutral Citation No:=
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