Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Goa - Subsection Section 32(a) in The Goa, Daman and Diu Chit Funds Act, 1973 (a)When the period fixed in the chit agreement has expired, provided payment of dues to all the subscribers has been completed; or
