Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Jharkhand - Subsection

Section 25(3) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(3)The power of the compulsory acquisition given by this section shall not extend to any image or symbol actually used for bonafide religious observances.Principle of Valuation and Compensation