Section 2(r) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017
(r)"Heritage Precincts" means and includes any space that requires conservation and/or preservation for historical and/or architectural and/or aesthetic and/or cultural and/or environmental and/or ecological purpose. Walls or other boundaries of a particular area or place or building or may enclose such space by an imaginary line drawn around it;
