Section 11(4)(xiii) in The M.P. Stamp Rules 1942

[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(4)(xiii) in The M.P. Stamp Rules 1942

(xiii)For daily use of the machine, the franking of the meter should be checked at 00 value and the opening reading invariably recorded in the register and also the date should be set before commencing the operation of machine in any spell of duty. In the same way of meter reading at the end of the duty hour should also be recorded in the register and authenticated by Collector of Stamps or by the Sub-Registrar as the case may be.

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State of Madhya Pradesh - Subsection

Section 11(4)(xiii) in The M.P. Stamp Rules 1942