Delhi High Court - Orders
Teq Green Power Xiii Private Limited vs Remc Limited on 7 February, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 17599/2022 & CM APPL. 56263/2022
TEQ GREEN POWER XIII PRIVATE LIMITED ..... Petitioner
Through: Mr. Jayant Mehta, Sr. Advocate with
Mr. Vishrav Mukherjee, Mr. PSS
Bhargava, Ms. Priyanka Vyas, Mr.
Raghav Malhotra and Ms. Aayushi
Khurana, Advocates.
versus
REMC LIMITED ..... Respondent
Through: Ms. Pinky Anand, Sr. Advocate with
Mr. Balendu Shekhar, Ms. Saudamini
Sharma, Mr. Sriansh Prakash, Mr.
Rajkumar Maurya and Mr. Krishna
Chaitanya, Advocates.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 07.02.2023 Arguments heard. Judgment reserved.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J FEBRUARY 07, 2023 S. Zakir Signature Not Verified Digitally Signed By:SHAZAAD ZAKIR Signing Date:10.02.2023 18:06:44